Jammu & Kashmir High Court
Rameshwar Singh And Ors vs State Of J&K & Ors on 7 October, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 63
After notice list
HIGH COURT OF JAMMU& KASHMIR AND LADAKH
AT JAMMU
OWP No.489/2019
CM No.2402/2019[1/2019]
Rameshwar Singh and ors. .... Petitioner(s)
Through:- Mr. Jatinder Choudhary, Adv.
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. Ravinder Gupta, AAG
vice Mr. S.S.Nanda, Sr.AAG
for R-1 to 3.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Objections stand filed on behalf of respondent No.4 & 5.
Learned counsel for respondent Nos.1 to 3 seeks and is granted four weeks' time as last and final opportunity to file objections.
List on 25.11.2021.
(Sindhu Sharma) Judge JAMMU 07.10.2021 Eva