Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

Rameshwar Singh And Ors vs State Of J&K & Ors on 7 October, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                            Sr. No. 63
                                                            After notice list


      HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                      AT JAMMU

                                             OWP No.489/2019
                                             CM No.2402/2019[1/2019]

Rameshwar Singh and ors.                                    .... Petitioner(s)

                                  Through:- Mr. Jatinder Choudhary, Adv.

                            V/s

State of J&K & ors.                                       .....Respondent(s)

                                  Through:- Mr. Ravinder Gupta, AAG
                                            vice Mr. S.S.Nanda, Sr.AAG
                                            for R-1 to 3.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                   ORDER

Objections stand filed on behalf of respondent No.4 & 5.

Learned counsel for respondent Nos.1 to 3 seeks and is granted four weeks' time as last and final opportunity to file objections.

List on 25.11.2021.

(Sindhu Sharma) Judge JAMMU 07.10.2021 Eva