Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 8 in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

8. Registration of a member.

- Any member may at any time resign his office by letter addressed to the President or Registrar and such resignation shall take effect from the date on which it is accepted by the Board:Provided that the President may resign his office by letter addressed to the Government and his resignation shall take effect from the date of its acceptance by the Government.