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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3)(w) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(w)"this Act" means the United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958 (Act No. 1 of 1959, as amended).