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Delhi High Court - Orders

Mohd Shabeer vs Govt. Of Nct And Ors on 16 February, 2023

                          $~18.
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 5517/2015 and C.M. Nos. 9923/2015 & 2894/2016
                                  MOHD SHABEER                                      ..... Petitioner
                                                      Through:     Mr. Pankaj Singh, Advocate.

                                                      versus

                                  GOVT. OF NCT AND ORS.                             ..... Respondents
                                                      Through:     Mr. Nikhil Rohtagi and Mr. Shashank
                                                                   Khurana, Advocates for R-6/DDA.
                                                                   Mr. Rishikesh Kumar alongwith
                                                                   Ms.Sheenu Priya, Mr. Aditya Raj &
                                                                   Ms. Sumit Choudhari, Advocates for
                                                                   GNCTD.

                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                                      ORDER

% 16.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

At joint request, list on 16.08.2023.

GAURANG KANTH, J FEBRUARY 16, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:17.02.2023 17:09:22