Delhi High Court - Orders
Mohd Shabeer vs Govt. Of Nct And Ors on 16 February, 2023
$~18.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5517/2015 and C.M. Nos. 9923/2015 & 2894/2016
MOHD SHABEER ..... Petitioner
Through: Mr. Pankaj Singh, Advocate.
versus
GOVT. OF NCT AND ORS. ..... Respondents
Through: Mr. Nikhil Rohtagi and Mr. Shashank
Khurana, Advocates for R-6/DDA.
Mr. Rishikesh Kumar alongwith
Ms.Sheenu Priya, Mr. Aditya Raj &
Ms. Sumit Choudhari, Advocates for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 16.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At joint request, list on 16.08.2023.
GAURANG KANTH, J FEBRUARY 16, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:17.02.2023 17:09:22