Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 222] [Entire Act] State of Gujarat - Subsection Section 222(c) in Gujarat High Court Rules, 1993 (c)The Special Officer may be empowered to represent the Company in proceedings before any Court, Tribunal or Public Officer.
