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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The Vice-Chancellor shall be a whole-time officer and shallbe appointed by the Chancellor in the manner as may be prescribed. He/She shall be paid such salary per mensem as may be prescribed.