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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Affiliation of Bar Association Scheme, 1981

(1)The affiliated association shall forward to the Council every year the names of its office bearers and also the names of each member along with other dates in the form prescribed in Appendix II.