Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 152 in The Central Excise Act, 1944 152. Renumbered as sub-sec. (1) and sub-sec. (2) inserted by Act 29 of 1988, S. 10 (w.e.f. 1-7-1988).
