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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(4)The order of the Government and subject to that order, the order of the Collector under sub-section (2) shall be final and building on both the parties.