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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Jaipur3 vs Sikar And Jhunjhunu Zila Dugdh Utpadak ... on 21 July, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.28                              COURT NO.13                  SECTION

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                           Diary No(s). 18725/2017

     (Arising out of impugned final judgment and order dated 30-11-2016
     in DBITA No. 184/2016 30-11-2016 in DBITA No. 184/2016 passed by
     the High Court Of Rajasthan At Jaipur)

     PR. COMMISSIONER OF INCOME TAX JAIPUR 3                               Petitioner(s)

                                                    VERSUS

     SIKAR AND JHUNJHUNU ZILA DUGDH UTPADAK SAHAKARI
     SANGH LTD                                                             Respondent(s)


     (FOR ADMISSION and I.R. and IA No.52207/2017-CONDONATION OF DELAY
     IN FILING)


     Date : 21-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                 Mr. P.S. Narasimha, ASG
                                       Mr. Rohit Rao N., Adv.
                                       Ms. Devahuti Tamuli, Adv.
                                       Mr. Mukund P. Unny, Adv.
                                       Mr. Sarad Kumar Singhania, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned. Tag with C.A. No. 5433 of 2016. (R. NATARAJAN) Signature Not Verified (SAROJ KUMARI GAUR) COURT MASTER Digitally signed by R.NATARAJAN Date: 2017.07.22 COURT MASTER 12:42:07 IST Reason: