Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Jaipur3 vs Sikar And Jhunjhunu Zila Dugdh Utpadak ... on 21 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.28 COURT NO.13 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 18725/2017
(Arising out of impugned final judgment and order dated 30-11-2016
in DBITA No. 184/2016 30-11-2016 in DBITA No. 184/2016 passed by
the High Court Of Rajasthan At Jaipur)
PR. COMMISSIONER OF INCOME TAX JAIPUR 3 Petitioner(s)
VERSUS
SIKAR AND JHUNJHUNU ZILA DUGDH UTPADAK SAHAKARI
SANGH LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.52207/2017-CONDONATION OF DELAY
IN FILING)
Date : 21-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. P.S. Narasimha, ASG
Mr. Rohit Rao N., Adv.
Ms. Devahuti Tamuli, Adv.
Mr. Mukund P. Unny, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Tag with C.A. No. 5433 of 2016. (R. NATARAJAN) Signature Not Verified (SAROJ KUMARI GAUR) COURT MASTER Digitally signed by R.NATARAJAN Date: 2017.07.22 COURT MASTER 12:42:07 IST Reason: