Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Rules Of The Road Regulations, 1989 10. Fire service vehicles and ambulance to be given free passage .-Every driver shall, on the approach of a fire service vehicle or of an ambulance allow it free passage by drawing to the side of the road.
