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[Cites 0, Cited by 1] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(3) in The Insurance Act, 1938

(3)An insurer shall not out of his controlled fund or assets as referred to in section 27,--
(a)invest in the shares of any one banking company; or
(b)invest in the shares or debentures of any one company, more than the percentage specified by the regulations.