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State of Madhya Pradesh - Section

Section 12 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

12. Energy Accounting and Settlement for Distribution Franchisee activities.

(1)MGO shall raise bill to Distribution Licensee for Distribution Franchisee activities as per the DFA.
(2)The other terms and conditions of payment and contract shall be covered in the DFA.