Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 20 November, 2025
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ITEM NO.109 COURT NO.6 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4547/2025
DERA SULLAR Appellant(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
WITH
C.A. No. 4553/2025 (IV)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4557/2025 (IV)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT
C.A. No. 4558/2025 (IV)
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
C.A. No. 4549/2025 (IV)
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4548/2025 (IV)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
C.A. No. 4550/2025 (IV)
C.A. No. 4554/2025 (IV)
IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
C.A. No. 4551/2025 (IV)
Signature Not Verified
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.
Digitally signed by
SWETA BALODI
Date: 2025.11.20
17:05:07 IST
Reason:
C.A. No. 4556/2025 (IV)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT
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C.A. No. 4552/2025 (IV)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4555/2025 (IV)
IA No. 12870/2017 - OT
Date : 20-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) : Mr. Vikash Singh, AOR
Mr. Manoj Swarup, Sr. Adv. (NP)
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Mr. Aryan Rachh, Adv.
Mr. Mukul Kumar, AOR
Ms. Arundhati Katju, Sr. Adv.
Mrs. Priya Puri, AOR
Ms. Shristi Borthakur, Adv.
Mr. Sachin Dubey, Adv.
Mr. Sharad Kumar Puri, Adv.
Mr. Vibhav Srivastava, Adv.
Ms. Riya Dogra, Adv.
Mrs. Pinki Aggarwal, Adv.
Mrs. Amita Gupta, AOR
Mr. Aayush Gupta, Adv.
Mr. Sandeep Bhardwaj, Adv.
Ms. Neha Tyagi, Adv.
Mr. Shubham Bhalla, AOR
Mr. Akshay Verma, AOR
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Mr. Rakesh Talukdar, Adv.
Mr. Manoj Swarup, Sr. Adv. (NP)
Mr. Avinash Gautam, AOR
Mr. T. M. Sayal, Adv.
Mr. Neelmani Pant, Adv.
Mr. Neemani Pant, Adv.
Mr. Yash Singhal, Adv.
Mr. Hamad Tariq, Adv.
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For Respondent(s) : Mr. Siddhant Sharma, AOR
Mr. Vivek Jain, A.A.G.
Ms. Nupur Kumar, AOR
Mr. Sadiq Noor, Adv.
Ms. Baani Khanna, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters next week.
(SWETA BALODI) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR