Jammu & Kashmir High Court
Sakina Begum And Ors vs United India Insurance Co. Ltd on 21 September, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No.107
`HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
(Through Virtual Mode)
Mac App 110/2020
Sakina Begum and ors .....appellant (s)
Through :- None
(On video Conference/Voice Call
from residence)
V/s
United India Insurance Co. Ltd .....Respondent(s)
Through :- Mr. Rupinder Singh Advocate vice
Mr. Vishnu Gupta Advocate.
Coram:HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of the appellants.
List on 18.12.2020.
Meanwhile, send for the record of the MACT, Reasi.
(SANJEEV KUMAR) JUDGE Jammu 21.09.2020 Sanjeev SANJEEV KUMAR UPPAL 2020.09.22 14:01 I attest to the accuracy and integrity of this document