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Jammu & Kashmir High Court

Sakina Begum And Ors vs United India Insurance Co. Ltd on 21 September, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                    Sr. No.107

                                `HIGH COURT OF JAMMU AND KASHMIR
                                              ATJAMMU
                                         (Through Virtual Mode)




                                                                     Mac App 110/2020


            Sakina Begum and ors                                                 .....appellant (s)

                                                 Through :- None
                                                            (On video Conference/Voice Call
                                                             from residence)
                                           V/s

            United India Insurance Co. Ltd                                     .....Respondent(s)

                                                 Through :- Mr. Rupinder Singh Advocate vice
                                                            Mr. Vishnu Gupta Advocate.


            Coram:HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                     ORDER

Await appearance of the appellants.

List on 18.12.2020.

Meanwhile, send for the record of the MACT, Reasi.

(SANJEEV KUMAR) JUDGE Jammu 21.09.2020 Sanjeev SANJEEV KUMAR UPPAL 2020.09.22 14:01 I attest to the accuracy and integrity of this document