Section 43(5)(c) in The Mines Rules, 1955

[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

(c)below ground, one first-aid station-

(i)at the bottom of every shaft where men or material are normally wound, and at or near every plant;

(ii)near the drive end of every haulage;

(iii)in or at the entrance to every district or section of the mine:

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