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C.I.T.-I, Kolhapur vs M/S Chaphalkar Brothers, Pune. on 5 August, 2016

     ITEM NO.10                            REGISTRAR COURT. 1                           SECTION IIIA

                                      S U P R E M E C O U R T O F               I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                            Civil Appeal       No(s).     6511/2012


     C.I.T.-I, KOLHAPUR                                                             Appellant(s)

                                                            VERSUS

     M/S CHAPHALKAR BROTHERS, PUNE.                                                 Respondent(s)


     WITH
     C.A. No. 3500/2016
     C.A. No. 4650/2016

     Date : 05/08/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr Vijay K Gupta, Adv.
                                           Mr. B. V. Balaram Das,Adv.
                                           Mrs. Anil Katiyar,Adv.

     For Respondent(s)
                                            Mr. Rustom B. Hathikhanawala,Adv.


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Complete matter C.A. No.3500/2016 Await certificate of service from the High Court in respect of the sole respondent. Reminder be issued.

Last opportunity of two weeks is granted for filing spare copies. Notice thereafter be issued.

List again on 7.10.2016.

(PAWAN DEV KOTWAL) Registrar