Karnataka High Court
Smt K Chandrakala vs Sri S Raghunath on 8 February, 2024
-1-
NC: 2024:KHC:5454
WP No. 54865 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
WRIT PETITION NO. 54865 OF 2017 (GM-CPC)
BETWEEN:
SMT. K. CHANDRAKALA
D/O LATE. NEERBHAVI KEMPANNA
AGED ABOUT 50 YEARS
R/AT NO.434, II MAIN ROAD
HEBBAL, BENGALURU - 560 024
...PETITIONER
(BY SRI: RAHUL S. REDDY, ADVOCATE)
AND:
1. SRI. S. RAGHUNATH
S/O LATE. H. SHANKAR
MAJOR, R/AT: NO.306
17TH C MAIN, 3RD BLOCK
RAJAJINAGAR
BENGALURU - 560 010
Digitally
signed by 2.
PAVITHRA N SRI. ABDUL RAFIQ
Location: high S/O ABDUL RAHIM SAHIB
court of MAJOR, R/AT: NO.2356
karnataka
1ST MAIN, H.A.L. II STAGE
BENGALURU - 560 017
3. SRI. M.S. MAHADEVAIAH
S/O M. SHIVANNA
MAJOR, R/AT: NO.59, K.M.C.
VASANTH NAGAR MAIN ROAD
BENGALURU - 560 052
4. M/S. LAKE VIEW TOURISM CORPORATION
REPRESENTED BY ITS DIRECTOR
DAYANANDA PAI
NO.10/1, LAKSHMINARAYANA COMPLEX
-2-
NC: 2024:KHC:5454
WP No. 54865 of 2017
GROUND FLOOR, PALACE ROAD
BENGALURU - 560 052.
...RESPONDENTS
(R1, 3, 4 - SERVED - UNREPRESENTED
R2 - H/S - V/O DT.16/1/24)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE RECORDS IN
O.S.1246/2013 ON THE FILE OF THE XLI ADDITIONAL CITY CIVIL
JUDGE AT BENGALURU; SET ASIDE THE ORDER DATED 9.11.2017
REJECTING THE NOTICE AND TO PRODUCE THE SAID DOCUMENTS
PASSED IN O.S.1246/2013 ON THE FILE OF THE XLI ADDITIONAL
CITY CIVIL JUDGE AT BENGALURU AT ANNEXURE-E AND ISSUE
NOTICE TO PRODUCE THE SAID DOCUMENTS AND ETC.,
THIS WRIT PETITION COMING ON FOR PRELIMINARY HEARING
- B GROUP THIS DAY, THE COURT PASSED THE FOLLOWING:
ORDER
Learned counsel for the petitioner submits that he has not received any instructions from the petitioner. He has already written letter, but there is no response. He has produced the copy of letter along with postal receipt.
2. It appears that the petitioner is not interested in prosecuting the petition.
Hence, the petition is dismissed for non prosecution.
Sd/-
JUDGE *bgn/-, List No.: 1 Sl No.: 10