Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(2) in The West Bengal University of Animal and Fishery Sciences Act, 1995 (2)The Vice-Chancellor shall be the ex officio Chairman, and the Registrar shall be the ex officio non-member Secretary, of the Council.
