Supreme Court - Daily Orders
Uber B.V. vs Competition Commission Of India on 11 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.16 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 3043/2017
UBER B.V. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(IA No.93890/2017-STAY APPLICATION)
Date : 11-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Anuj Berry,Adv.
Mr. Malak Bhatt,Adv.
Mr. Aman Sethi,Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Sonal Jain, AOR
Ms. Aakanesha Kaul,Adv.
Mr. Navin R. Nath,Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is stated that Civil Appeal No. 641 of 2017 arising from the same order is pending consideration.
Tag to Civil Appeal No. 641 of 2017.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.12.11 16:20:33 IST Reason: