Section 9(1)(iii) in Orissa Minor Minerals Concession Rules, 2004

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(iii) in Orissa Minor Minerals Concession Rules, 2004

(iii)An affidavit stating the details of area held by the applicant or with any other person(s) having joint interest by way of prospecting license/mining lease for decorative stones within the State,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 9(1)(iii) in Orissa Minor Minerals Concession Rules, 2004