Calcutta High Court
The Assistant Controller Of Patent And ... vs Vishnuprasad Mohanlal Panchal & Anr on 11 May, 2016
Author: Indira Banerjee
Bench: Indira Banerjee, Sahidullah Munshi
ORDER SHEET
GA No. 1173 of 2016
APOT No. 124 of 2016
AID No. 3 of 2015
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE ASSISTANT CONTROLLER OF PATENT AND DESIGNS
Versus
VISHNUPRASAD MOHANLAL PANCHAL & ANR
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
The Hon'ble JUSTICE SAHIDULLAH MUNSHI Date : 11th May, 2016.
Appearance:
Mr. S. Sengupta, Adv.
Ms. Nabanita De.,Adv.
Mr. B. Sen, Adv.
The Court : Since this Bench lacks determination to take up the appeal, the appeal is released from the list.
(INDIRA BANERJEE, J.) (SAHIDULLAH MUNSHI, J.) cs.