Bombay High Court
Mr. Sanjiv M. Gupta vs Mumbai Metropolitan Regional ... on 6 September, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
71. AO 659-22 & ORS..doc
Diksha Rane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DIKSHA CIVIL APPELLATE JURISDICTION
DINESH
RANE
Digitally signed by
DIKSHA DINESH
RANE APPEAL FROM ORDER NO. 659 OF 2022
WITH
Date: 2022.09.07
19:54:48 +0530
INTERIM APPLICATION NO. 10085 OF 2022
SANJIV M. GUPTA ..APPELLANT
VS.
MUMBAI METROPOLITAN REGIONAL
DEVELOPMENT AUTHORITY (MMRDA)
AND OTHERS ..RESPONDENTS
WITH
APPEAL FROM ORDER NO. 660 OF 2022
WITH
INTERIM APPLICATION NO. 10087 OF 2022
RAJEEV M. GUPTA ..APPELLANT
VS.
MUMBAI METROPOLITAN REGIONAL
DEVELOPMENT AUTHORITY (MMRDA)
AND OTHERS ..RESPONDENTS
------------
Mr. Girish B. Kedia for the appellants.
Mr. Ajay G. Khaire for the respondent no.1.
Mr. N. B. Patil, AGP for the respondent no.3.
------------
CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 6, 2022. P.C. :
At the request of the appellants, stand over to September 21, 2022.
(M.S.KARNIK, J.) 1