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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(5) in Orissa Universities Act, 1989

(5)The Syndicate may, on sufficient cause shown in that behalf, restore or confer the degrees, diplomas or marks of honour withdrawn or withheld as the case may be or direct re-entry of the name of the student removed from the register of University students:Provided that no degree, diploma or mark of honour shall be restored, conferred or re-entered in the register of University students unless the proposal is accepted by not less than two-third of the members of the Syndicate.