Kerala High Court
K.P.Stanley vs Rosamma Stanley
Bench: A.M.Shaffique, K.Ramakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN
TUESDAY, THE 31ST DAY OF JANUARY 2017/11TH MAGHA, 1938
OP (FC).No. 511 of 2014 (R)
----------------------------
AGAINST THE ORDER IN IA 3536/14 IN OP 1133/2004 of FAMILY
COURT,ERNAKULAM DATED 4/10/14
PETITIONER(S):
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K.P.STANLEY, AGED 64,
S/O. LATE K.O.PAPPU, PALLIPURATH HOUSE,
KOLLAMPRAMBIL, ELAMAKKARA P.O.,
ERNAKULAM VILLAGE, KANAYANNUR TALUK,
ERNAKULAM DISTRICT, KOCHI - 26.
BY ADV. SRI.VARGHESE C.KURIAKOSE
RESPONDENT(S):
--------------
ROSAMMA STANLEY, AGED 63,
D/O. JOSEPH, XI/VIII/1870, SWAMIPADI EAST,
ELAMAKKARA P.O., ERNAKULAM VILLAGE,
KANAYANNUR TALUK, ERNAKULAM DISTRICT, KOCHI - 26.
R. BY ADV. SRI.VELLAYANI SUNDARARAJU
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 31-01-
2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC).No. 511 of 2014 (R)
----------------------------
APPENDIX
PETITIONER(S)' EXHIBITS
-----------------------
P1 - TRUE PHOTOSTAT COPY OF JUDGMENT DT. 22.11.13 IN MAT. APPEAL NO.
8/2007.
P2 - TRUE PHOTOSTAR COPY OF THE IA NO. 3536/14 IN OP NO. 1133/04 ON
THE FILES OF FAMILY COURT ERNAKULAM.
P3 - TRUE PHOTOSTAT COPY OF ADDITIONAL LIST OF DOCUMENTS FILED IN OP
NO. 1133/04.
P4 - TRUE PHOTOSTAR COPY OF COUNTER AFFIDAVIT BY THE RESPONDENT.
P5 - PHOTO COPY OF THE ORDER DT. 04.10.14 IN OP NO. 1133/14 ON THE
FILES OF FAMILY COURT ERNAKULAM.
RESPONDENT(S)' EXHIBITS
-----------------------
EXT.R(a): TRUE COPY OF THE BIRTH CERTIFICATE.
EXT.R(b): TRUE COPY OF THE CERTIFICATE OF MINISTRY OF HEALTH,
MEDICAL CITY, BAGHDAD-IRAQ
Rp
//True Copy//
PS to Judge
A.M. SHAFFIQUE & K.RAMAKRISHNAN, JJ.
===========================
OP(FC) No. 511 of 2014
==================
Dated this, the 31st day of January, 2017
J U D G M E N T
Shaffique, J.
It is submitted that the petitioner expired and there is no necessity to implead the legal heirs. Hence, the OP is dismissed.
Sd/-
A.M. SHAFFIQUE, JUDGE Sd/-
K.RAMAKRISHNAN, JUDGE Rp31/1/2017 //True Copy// P.S to Judge