Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (b)"Agreement" for the purpose of these regulations means an agreement entered into between an Insurance Web Aggregator and an Insurer;
