Supreme Court - Daily Orders
M/S Trimurti Concast Pvt Ltd Formerly ... vs Commissioner Of Income Tax ... on 16 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.28 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16933/2018
(Arising out of impugned final judgment and order dated 29-11-2017
in ITA No. 34/2016 passed by the High Court Of Judicature At
Allahabad)
M/S TRIMURTI CONCAST PVT LTD FORMERLY KNOWN AS M/S PREM CASTING PVT
LT.D Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX MUZAFFARNAGAR (U.P) Respondent(s)
(FOR ADMISSION and I.R. and IA No.77714/2018-CONDONATION OF DELAY
IN FILING )
Date : 16-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. P.Santhanam, Adv.
Mr. A.P.Sinha, Adv.
Mr. Brajesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
We do not find any merit in this petition. The Special Leave Petition is accordingly dismissed. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) Signature Not Verified (SAROJ KUMARI GAUR) AR CUM PS Digitally signed by SHASHI SAREEN Date: 2018.07.17 BRANCH OFFICER 15:57:38 IST Reason: