Allahabad High Court
Shibban Lal Yadav vs State Of U.P. And Others on 13 August, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - A No. - 48522 of 2010 Petitioner :- Shibban Lal Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- P. K. Pandey Respondent Counsel :- C. S. C.,Mahesh Narain Singh Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' time to file a counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 20th September, 2010.
Any appointment made on the post of Rojgar Sewak pursuant to the impugned advertisment shall be subject to the decision of the writ petition.
Order Date :- 13.8.2010 SK