Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 171] [Entire Act] State of Haryana - Subsection Section 171(b) in Haryana Panchayati Raj Act, 1994 (b)the inclusion or exclusion of any entry in or from a list of voters,
