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Bombay High Court

Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 14 March, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9767 OF 2018

 Association Of Film And Video Editors, A    ....PETITIONER
 Trade Union Thru Rajendra Eknath Surve@yash
 Eknath Surve
             V/S
 The State Of Maharashtra And Ors         ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 14th March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/03/2024 ::: Downloaded on - 09/04/2024 07:10:15 :::