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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in Chhattisgarh Winery Rules, 2013

(5)All gas and electrical connections without the licensed premises shall be so fixed as to ensure that the supply of gas or electricity can be cut off when required and all the regulators and switches are securely locked at the end of the days work.