Calcutta High Court (Appellete Side)
Tapas Adhikary And Others vs National Council For Teacher Education ... on 2 April, 2013
Author: Soumitra Pal
Bench: Soumitra Pal
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2. 4 . 2013 W.P. 7422(W) of 2013 Tapas Adhikary and others Versus National Council for Teacher Education and others Mr. Avijit Chakraborty, ..for the petitioners. Mr. Kamalesh Bhattacharya, ..for the State.
Mr. Goutam Dey, ..for the West Bengal Board of Primary Education. Ms. Gouri Saria Gutgutia, ..for the NCTE.
Let affidavit-in-opposition to the writ petition be filed by 29th April, 2013. Reply, if any, by 3rd May, 2013.
Liberty to mention upon notice.
(Soumitra Pal, J. ) 2 3