Rajasthan High Court - Jodhpur
Opjs University, Churu vs State Of Rajasthan on 3 October, 2018
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 14517/2018
OPJS University, Churu
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondent
For Petitioner(s) : Mr. Surendra Bana
HON'BLE MR. JUSTICE SANGEET LODHA
Order 03/10/2018 Return of notices may be awaited for a period of one week.
(SANGEET LODHA),J rp16 Powered by TCPDF (www.tcpdf.org)