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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Kerala - Subsection

Section 77(1)(iii) in Kerala University of Health Sciences Act, 2010

(iii)grant any special pay, allowance or other extra remuneration of any description whatsoever including ex-gratia payment or other benefits having financial implications, to any of its teachers, officers or other employees;