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[Cites 0, Cited by 0] [Section 1128] [Entire Act]

Bengal Presidency - Subsection

Section 1128(e) in Police Regulations, Bengal , 1943

(e)Gang Register files and the index should accompany the Superintendent on tour at the time of his inspection of police-stations when his remarks should be recorded in his own hand writing. The annual remarks compiled from the reports of officers-in-charge should be typed annually in the register and again checked at the next inspection.