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State of West Bengal - Section

Section 155B in West Bengal Co-operative Societies Rules, 2011

155B. Annual Audit, Monthly Running Audit, Concurrent Audit, Re-Audit etc.

— An audit under clause (b) of sub-section (1) of section 97 of the Act, shall include annual audit, monthly running audit, concurrent audit, re-audit and other matters as decided by the State Government.