Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Nagaland - Subsection

Section 129(1)(a) in Nagaland Municipal Act, 2001

(a)Give public notice thereof in such manner, as may be prescribed and of the place where the list or a copy thereof may be inspected, and