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Orissa High Court

Aska Spinning Mills vs C.P. Ghose & Another ..... Opposite ... on 7 April, 2025

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CMAPL No.419 of 2024

                 Aska Spinning Mills, Ganjam &                     .....             Petitioner(s)
                 Another
                                                                                         Represented By
                                                                               Mr.S.Gumansingh,Advocate
                                                       -versus-
                C.P. Ghose & Another                              .....            Opposite Party(s)
                                                                                         Represented By
                                                                                   Mr.P.K.Mohanty,ASC
                                                      CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                   ORDER
              Order No.                                           07.04.2025

                   04.          1.        This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. On consent of the learned counsels of both the sides, list this matter on 17.06.2025.

( A.C. Behera ) Judge Binayak Signature Not Verified Digitally Signed Signed by: BINAYAK SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2025 10:46:55 Page 1 of 1