Orissa High Court
Aska Spinning Mills vs C.P. Ghose & Another ..... Opposite ... on 7 April, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.419 of 2024
Aska Spinning Mills, Ganjam & ..... Petitioner(s)
Another
Represented By
Mr.S.Gumansingh,Advocate
-versus-
C.P. Ghose & Another ..... Opposite Party(s)
Represented By
Mr.P.K.Mohanty,ASC
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
Order No. 07.04.2025
04. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. On consent of the learned counsels of both the sides, list this matter on 17.06.2025.
( A.C. Behera ) Judge Binayak Signature Not Verified Digitally Signed Signed by: BINAYAK SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2025 10:46:55 Page 1 of 1