Supreme Court - Daily Orders
M/S. Kundan Lal Sahni And Co. vs Union Of India on 10 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.22 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 907/2018
M/S. KUNDAN LAL SAHNI AND CO. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No.106659/2018-STAY APPLICATION and IA No.106660/2018-
EXEMPTION FROM FILING O.T.)
Date :10-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. S. Wasim A Qadri, Adv.
Mr. Jubair Ahmad Khan, Adv.
Mr. Zaid Ali, Adv.
Mr. Tamim Qadri, Adv.
Mr. Saeed Qadri, Adv.
Mr. Lakshmi Raman Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing O.T. is allowed.
Issue notice.
In the meantime, status quo, as it exists today, qua the petitioners' licence, shall be maintained by the parties.
Tag with W.P.(C) No. 373/2017.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.08.10[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] 16:43:52 IST Reason: A.R.-cum-P.S. Asstt. Registrar