Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(1)(a) in Tamil Nadu Prohibition Act, 1937 (a)the condition for deposit of such sum as may be prescribed as security for the observance of the term and conditions of any such licence or permit;