Andhra Pradesh High Court - Amravati
T. Jagadeeshwara Rao vs The State Of Andhra Pradesh on 4 April, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVTHI THURSDAY, THE FOURTH DAY OF APRIL TWO THOUSAND AND TWENTY FOUR : PRESENT: : THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY'S, CRIMINAL PETITION NO: 2086 OF 2028 ~ | Satween: TY. Jagadeeshwara rao, S/o. Nagendrucu, Hindu, aged about 65 yrs, Rio. D.No.5-92-39/17, Plof no 3014, Devi Brundavanam Apariment Main Road, Near Krishna Nagar Park, Deyapuram, Guntur Petitioner A-2 AND 1, The State of Andhra Pradesh, mrough the S.H.O, Nagarampalem PS., Guntur, rep.by iis Public Prosecutor, High Court of A.P at Arnaravaihi, &. Mr. Gudiwada Jayakumar, S/o. Late Rama Prasad, Hindu, aged about Rfo.Near Sanakkayala Factory, Kothapefa, Guntur, Guriur Respondent/Complainant Petition under Section 482 of Cr P.C, praying that In the circurmstances stated in the affidavit fled in supmort of the Criminal Petition, the High Court may be pleased fo call for records in connection wih the case in Crime Noo? of 2022 on the fle of the Nagarampalam PLS. Guntur District, which was registered for the alleged offences under sections 490, riv S4 of Indian Renal Code, sestion § of AP. Protection of Deposifors and Financial Establishments Act, sections 3 and 4 of AP. ChE Funcis Act and Section 4 of ay, t So yO So ke as on ao ee @ £2 0 fo OO & & ie -- 07 ae chet 3£o te ss ene 'her? ae *nedl ue ; - 3 . me fT, ena? pee, ven e, Ck Soon ye Cc is ey "0 et tat eee tn tn, rt % 9 'wees Fat Ow @ OG mf O & Gg te oan + ae mans) th @ he & @ ™ S&S 68 & & ae fe ty oA a 63 ff we gy EGS 2 eee i ORS 5 Cad 3 Jf Gs e c ~~ é & 03 a %G fob yee ring 7 bi a wy ie, : me tan oS ex se Bowe fae e ni = ha t32 a wooed eees Ls % tape i 6 & 2.3 6 @ & ? 7 6 GB Bm O & z aw 3 a) hot . on ae EY [] Bcd 3 SE ge fs ; vat wm heed wr w% é i Bo 5 42 #8 G 8 & @ "a fo ed ih Goan, Cs Kos , 9 eb ton wm EG ' on he aa' wage we is] wee . 5 oe Spee. Wesel hae 8%) iced "<. Hor as cooee, oe Von ery bee % vent" te ner S ae 8 C jos a" te oe my on as B a oo - shove es 003 af fon wre A oe pA oo " Be be ee C. ee eed Let aiseed re 3 4 a hin. ie poce ioe 7% ' hao po im sn Og Be Ge ia a we 5 a pe ee ES aa ae he EF "hee : dager se we BE gm bee be es 5 GE gen G aloe +4 on "y 7 . "o wane > Got CS pe cd fa ad we ae res bs Ch aff en 'en Reed ge oss , 5 ' ; A Yt tity Fee ns aes "ee fit, eee ge LY "2 oo Ao 32 aed on a a tee & 3 fe gee ¢ 7 nS ee ; " '. nn +a on i sy ik, fas) dove nn it pas aA weron. tee f 1 bea il? bene dient res "£4 4 4 x o rs; y ob ade ie . ; wes Ot fren, oY can oa a eK oe ge OO Oe = woe ey GS oo 2 # 98 wm & Be ce LEO a o rar iy rs oo 'rag ry age vets hed ved Sona as ay re ue Get oh, ye cece mn Sn os eo a a oe . fe Be hh By , o£ i rn on) ne an % o "ert & y 5 tee aA feet ae a i see wh ay, ) sora 4 ay % fay) wy Agee: Seve fees fees ye what $reg, por he ey Mood 4% 7 pene ith L Oe 8 3" i G & Bom 8 ® WB a "ns eae £4 fh non nas no) ye a ween 3 a Ae i Sty SE 2 Be Sed et oa 2 ty ag fog " Sn nd mA OEY TD f iy as oe wh " ne Bald MD oh a ar mg gn caeeey Re. Yew wn Be oo ope ee Be Fone Ct wm wee weg alu AS ° cs a Cmts) is wie ghd Sad a " Seas net, ° mn 2 ite . gon ae 4 a a *3] ney £ aa fh teeny ge ot 'doen * ~ % a Soe tee - Set fh an iv iS bbe we Fae vn | Signe on rd 33 beee re "0 a s * k mn nee ben, ot gn " po Bm Og ee a Be eG 4 Ye ba Se 2 ss a a nn ans) pean ca + anon & pee, ae Oo © & BR £ G i - t a & tet eel eed en 7 Hi 7, ue BRE er sconce sace ee tere ey (h "4 th i por. a os Op 77) nteee deen ped. aes re Me ame oa = . seers mn i ie "pet eee Le et nae ey a : wm (fy Ge TB Rd ns a me Sen LA fe oe ce if} is ». ia. 5 See on ee a 4 . Hed on vod TO oe pe ig ay " coord sos mo, 1 Pry a a ar Seas & a rn ae : ' Eee om Oe te SG ee Oo 2 So ben C5 an a 357 Sor Mook Sone gn is a eae £"% 'vere beat Got He eo ks a; an) a a r co B 2 mw. id a Ce ne ce © tm ~~ % mm oY Cy A OER OM a "to a ons wea oe Ye OB "ae oa cs os a oe inn an aed nn (rn ae La ba) ped ws ; wees ewe ae fee bene, 4 am 4% Fs . oe 7 oe "% re oD 3 Be ee cd GS mm 4 om area ; oe ne or fh ee, me! 4 a ie a o) 5 ncn: an) aos fe 4 asoed Oe fone ay : near a , yee . o o fe ao @ & FT Bo £ B a * a: Aa es #8 - @ OF £6 9 &6 2 @ of * B 9» BO. BS Ps ae vn ron vet wee ' Shece aoch af, i py oes isd we eed ia) Gs es 3 ceees ay eee eee wy the Mee ko hewn ws ~~, » ae Brosh vs "WS nae " w fee ors x 'ne a, iol abn C3 ot fot Pe beoke te i a 7 tte oe nn) oe ee 6 bene ii | Of oe ny wy OR Oe ) on ee ee wi 55 a ood 6: % Be we & cs ae bere % > © ge & wl be eee Z Y we fons 054 we ap a a oben " ie 7 4 i" ms a eet uy as fy gon, et oF et in % is iy % A a we % 4 ry a4 3 WG ibd eran ge Z, here ge ws bye 33 & we a, ee he he Ee ne i babew pa ween tft heeds neeed as i % Mok Aen iss) eer fo spa babee OF cA To, hs The Staton House Officer, Nagararmpalam Police Station, Guntur, i istrint One OC te Sf G L Nageswar Rao, Advocate [OPUC] One CC te SiC Narendra Babu, Advocate fOPUC] Fwe CCs fo PUBLIC PROSECUTOR, High Court of Andhra Pradesh fOPUC) One spare capy HIGH COURT SRK DATED: 04.04.2024. NOTE: POST AFTER EXSHT (O8) WEEKS. ORDER
CROUPLNO 2080 OF 2033 INTERIM ORDER EXTENDED