Supreme Court - Daily Orders
Ahsi Association Of Health Sciences ... vs Union Of India on 25 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
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ITEM NO.54 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 682/2022
AHSI ASSOCIATION OF HEALTH SCIENCES INSTITUTES Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 121551/2022 - EX-PARTE AD-INTERIM RELIEF
IA No. 35653/2023 - INTERVENTION APPLICATION
IA No. 165609/2022 - INTERVENTION APPLICATION
IA No. 140322/2022 - INTERVENTION APPLICATION
IA No. 154998/2022 - INTERVENTION/IMPLEADMENT)
WITH
T.P.(C) No. 2350-2354/2022 (XIV)
(FOR
FOR EX-PARTE STAY ON IA 159049/2022
IA No. 159049/2022 - EX-PARTE STAY)
W.P.(C) No. 919/2022 (X)
(FOR ADMISSION and IA No.156630/2022-EX-PARTE STAY and IA
No.156631/2022-EXEMPTION FROM FILING O.T.
IA No. 156630/2022 - EX-PARTE STAY
IA No. 156631/2022 - EXEMPTION FROM FILING O.T.
IA No. 162431/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 160619/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 160171/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 21002-21009/2022 (XII)
(IA
FOR INTERVENTION/IMPLEADMENT ON IA 42657/2023
IA No. 42657/2023 - INTERVENTION/IMPLEADMENT)
T.P.(C) No. 3010/2022 (XV)
(FOR ADMISSION)
T.P.(C) No. 1355/2023 (XVII)
)
W.P.(C) No. 564/2023 (X)
(FOR
Signature Not Verified
FOR CLARIFICATION/DIRECTION ON IA 101934/2023
Digitally signed by
Neetu Khajuria
Date: 2023.08.26
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
11:54:32 IST
Reason:
113467/2023
IA No. 101934/2023 - CLARIFICATION/DIRECTION
IA No. 113467/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
2
W.P.(C) No. 757/2023 (X)
(FOR
FOR EXEMPTION FROM FILING O.T. ON IA 126470/2023
FOR STAY APPLICATION ON IA 126472/2023
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
137403/2023
FOR EXEMPTION FROM FILING O.T. ON IA 137406/2023
FOR impleading party ON IA 138152/2023
FOR INTERVENTION/IMPLEADMENT ON IA 138152/2023
IA No. 126470/2023 - EXEMPTION FROM FILING O.T.
IA No. 137406/2023 - EXEMPTION FROM FILING O.T.
IA No. 138152/2023 - INTERVENTION/IMPLEADMENT
IA No. 137403/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 158144/2023 - STAY APPLICATION
IA No. 126472/2023 - STAY APPLICATION)
W.P.(C) No. 646/2023 (X)
(FOR ADMISSION and IA No.119711/2023-EX-PARTE STAY and IA
No.119712/2023-EXEMPTION FROM FILING O.T.)
W.P.(C) No. 691/2023 (X)
(FOR ADMISSION and IA No.126976/2023-APPROPRIATE ORDERS/DIRECTIONS)
Date : 25-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Sahil Tagotra, AOR
Ms. Shankari Mishra, Adv.
Mr. Abhishek Pandey, Adv.
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.
Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Paranjay Tripathi, Adv.
Mr. M. Y. Deshmukh, AOR
Ms. Manjeet Kirpal, Adv.
Ms. Adviteeya Sharma, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Chiranjivi Sharma, Adv.
Ms. Jahnvi Dubey, Adv.
Mr. Vasu Gupta, Adv.
Mr. Pranaya Goyal, AOR
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Mr. V. Chitambaresh, Sr. Adv.
Mr. P.g. Jayashankar, Adv.
Mr. A. Karthik, AOR
Ms. Sreepriya K, Adv.
Ms. Smrithi Suresh, Adv.
Mr. C. Govind Venugopal, Adv.
Mr. Shivam Singh, Adv.
Mr. Gopal Singh, AOR
Mr. Prem Prakash, AOR
Mr. Abhijit Bhatnagar, Adv.
Ms. Deepali Nanda, Adv.
Ms. Sanjleena Lal, Adv.
For Respondent(s) Mr. Samir Malik, AOR
Mr. Ravi Prakash, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Padmesh Mishra, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Arkaj Kumar, Adv.
Ms. Pragya Baghel, Adv.
Ms. Pallavi Langar, AOR
Ms. Anisha Mathur, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Ashok Kumar Panda, Sr. Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Raja Chatterjee, Adv.
Mr. Aniket Gupta, Adv.
Ms. Preeti Sirohi, Adv.
Ms. Tuli Ghosh, Adv.
Mr. Samir Ali Khan, AOR
Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Paranjay Tripathi, Adv.
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Mr. Devashish Bharuka, AOR
Ms. Sarvshree, Adv.
Mr. Shobhit Dvivedi, Adv.
Ms. Swati Mishra, Adv.
Mr. Vishnu Sharma A.s., AOR
Mr. Raghav Shankar, Adv.
Mr. Abhishek Jenasenan, Adv.
Drishti Rajain, Adv.
Mr. Ajit Kr. Sinha, Sr. Adv.
Mr. Ashwarya Sinha, AOR
Ms. Priyanka Sinha, Adv.
Ms. Shubhi Sharma, Adv.
Mr. Aditya Malhotra, Adv.
M/S. Lawyer S Knit & Co, AOR
Ms. Bina Madhavan, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Sanjana Nair, Adv.
Mr. Vishnu Sharma A.s., AOR
M/S. Sharan & Associates, AOR
Mr. Devashish Bharuka, AOR
Ms. Sarvshree, Adv.
Mr. Shobhit Dvivedi, Adv.
Ms. Swati Mishra, Adv.
Mr. Himinder Lal, AOR
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Yaudhinder Lal, Adv.
Ms. Anju Konodiya, Adv.
Mr. Sanjeev Agarwal, AOR
Mr. Ekansh Agarwal, Adv.
Mr. Manoj Ranjan Sinha, Adv.
Mr. Deepak Sain, Adv.
Mr. Rachna Ranjan, Adv.
Mr. Mrigank Prabhakar, AOR
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UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 23.08.2023 circulated by the learned counsel for the intervenor, list these matters on 06.10.2023.
(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)