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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(a) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(a)if the purposes of the contract arc as from the appointed day exclusively relatable to the Karnataka area, by the Government of Mysore;