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State of Punjab - Section

Section 724 in Punjab Jail Manual, 1996

724. Unconvicted prisoners may be kept separate.

- Any special directions as to the separation of an unconvicted criminal prisoner, given by the Magistrate, should be carried out. Such separation should be unaccompanied by any irksome conditions beyond those that are necessary to secure the object in view, namely, to prevent his communicating directly or indirectly with other prisoners concerned in the same case.