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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Indian Institute of Public Health Gandhinagar Act, 2015

(2)The Accounts of the University shall be audited every year and in any case within six months from the date of closing of the financial year by the auditor who shall be a Chartered Accountant as defined in the Chartered Accountant Act, 1949, (38 of 1949) of a firm of Chartered Accountants appointed by the Governing Council.