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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Himachal Pradesh - Subsection

Section 224(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)to enter into any building or on any land for the purpose of examining works under construction, of ascertaining the course of sewers or drains, or of executing or repairing any work which it is by this Act empowered to execute or to maintain ;