Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(i) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(i)on the ground specified in clause (f) or (g) of Section 9 or clause (b), (c), (d) or (e) of this sub-section unless the High Court on a reference made to it in this behalf by the State Government has on an inquiry reported that the member is liable to be removed on such ground;