Section 50 in Bhakta Kavi Narsinh Mehta University Act, 2015
50. Examiners' Committee.
(1)There shall be formed a committee for each Faculty for the purpose of drawing up the list for appointment of the University Examiners, consisting of,-(i)the Dean, who shall be the ex-officio Chairperson;(ii)the Chairperson of the Board of Studies; and(iii)two members of the Board of Studies, nominated by the Vice-Chancellor for the year.(2)The list of Examiners prepared by the Committee shall be placed by the Academic Council before the Vice-Chancellor for approval who may either approve, or modify the same for the reasons to be recorded in writing.(3)The procedure to be followed by the Committee shall be such as may be prescribed by the Statutes.
