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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xi) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(xi)"Maximum Demand [MD]" means the average kVA delivered at Metering point of the consumer, during any demand period of maximum use during the month as specified by the Commission. The Licensee, however reserves the right to shorten this time period, with the approval of the Commission.