Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(c) in THE NATIONAL ANTI-DOPING ACT, 2022

(c)the salaries and allowances payable to, and other conditions of service of, officers and other employees of the Board under sub-section (2) of section 9;